Madras High Court
P.Jayaprakash vs The Government Of Tamil Nadu on 29 March, 2023
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
W.P.(MD)No.14457 of 2016
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED :29.03.2023
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
W.P.(MD)No.14457 of 2016
and
W.M.P.(MD).Nos.10729 & 10730 of 2016
P.Jayaprakash ... Petitioner
Vs.
1.The Government of Tamil Nadu,
Rep by its Secretary to Government,
Public Works Department,
Secretariat, Chennai 600 009.
2.The Chief Engineer,
Water Resources Organization,
Public Works Department,
Madurai Region,
Madurai.
3.The Executive Engineer,
Water Resources Organization,
Public Works Department,
Lower Vaigai basin Sub Division,
Paramakudi,
Ramanathapuram District.
4.The Assistant Executive Engineer,
Water Resources Organization,
Public Works Department,
Lower Vaigai basin Sub Division,
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W.P.(MD)No.14457 of 2016
Paramakudi,
Ramanathapuram District.
5.The Assistant Engineer,
Water Resources Organization,
Public Works Department,
Lower Vaigai basin Sub Division,
Paramakudi,
Ramanathapuram District.
6.Thiru m.Ukkira Pandian ... Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India
praying for issuance of Writ of Certiorarified Mandamus calling for the
records relating to the proceedings of the fifth respondent in letter
No.Nfh/2016/Vyk; dated 04.07.2016 and the consequential proceedings of
the fourth respondent in letter No.63/2016/1 dated 28.07.2016, quash the
same and consequently direct the respondents 3 to 5 either to conduct re-
auction in respect of the julifora trees on the bunds and inside the bunds of
Soodiyur big and small tanks or to award the contract to the petitioner on
the basis of his representation dated 05.08.2016.
For Petitioner :Mr.D.Sivaraman
For Respondents :Mr.S.Kameswaran
Government Advocate for R1 to R5
:No appearance for R6
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W.P.(MD)No.14457 of 2016
ORDER
Learned counsel for the petitioner submits that he has been instructed to withdraw the writ petition. He has made an endorsement for the said purpose.
2. By taking note of the same, W.P.(MD).No.14457 of 2016 is dismissed as withdrawn without any order as to costs. Consequently connected W.M.P.(MD).Nos.10729 and 10730 of 2016 are closed.
29.03.2023
NCC :Yes/No
Internet :Yes/No
Index :Yes/No
sbn
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https://www.mhc.tn.gov.in/judis W.P.(MD)No.14457 of 2016 To
1.The Secretary to Government, The Government of Tamil Nadu, Public Works Department, Secretariat, Chennai 600 009.
2.The Chief Engineer, Water Resources Organization, Public Works Department, Madurai Region, Madurai.
3.The Executive Engineer, Water Resources Organization, Public Works Department, Lower Vaigai basin Sub Division, Paramakudi, Ramanathapuram District.
4.The Assistant Executive Engineer, Water Resources Organization, Public Works Department, Lower Vaigai basin Sub Division, Paramakudi, Ramanathapuram District.
5.The Assistant Engineer, Water Resources Organization, Public Works Department, Lower Vaigai basin Sub Division, Paramakudi, Ramanathapuram District.
Page 4 of 5https://www.mhc.tn.gov.in/judis W.P.(MD)No.14457 of 2016 SENTHILKUMAR RAMAMOORTHY, J.
sbn W.P.(MD)No.14457 of 2016 and W.M.P.(MD).Nos.10729 & 10730 of 2016 29.03.2023 Page 5 of 5 https://www.mhc.tn.gov.in/judis