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Supreme Court - Daily Orders

S. Sukumar vs The Secretary, Institute Of Chartered ... on 27 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

                                                                                                     1

                                           IN THE SUPREME COURT OF INDIA
                                           CIVIL APPELLATE JURISDICTION
                                                M.A.No.2039 OF 2018
                                                        WITH
                                               I.A.NO.102786 of 2018
                                                         IN
                                           CIVIL APPEAL NO.2422 OF 2018


                         S. SUKUMAR                                              ..APPLICANT(S)
                                                                                  /APPELLANT(S)

                                                           VERSUS

                         THE SECRETARY, INSTITUTE OF
                         CHARTERED ACCOUNTANTS OF INDIA & ORS.                   ..RESPONDENT(S)


                                                         O R D E R

Heard.

The applicant is granted extension of three months further time for submission of report of the Expert Committee in terms of order dated 23 rd February, 2018 passed by this court.

M.A.No.2039 of 2018 is accordingly disposed of.

............................J. [ABHAY MANOHAR SAPRE] ............................J. [UDAY UMESH LALIT] NEW DELHI JULY 27, 2018 Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.08.01 16:44:37 IST Reason: 2 ITEM NO.64 COURT NO.11 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS M.A.No.2039/2018 in C.A.No.2422/2018 S. SUKUMAR Petitioner(s) VERSUS THE SECRETARY, INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ORS. Respondent(s) (FOR ADMISSION and IA No.102786/2018-EXTENSION OF TIME) Date : 27-07-2018 This application was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Applicant(s) Appellant Mr.Vikramjeet Banerjee, ASG (Union of India) Mr.Anmol Chandan, Adv.
Mr.Amarjeet Singh, Adv. Ms.Shruti Agarwal, Adv. Mr.Arvind Kumar Sharma, Adv.
Mr.Rohit Kumar, Adv.
Mr.T.Sudhakar, Adv.
Mr.Omanakuttan K.K., Adv. Mr.Devesh, Adv.
Mr.Prashant Bhushan, Adv. For Respondent(s) Mr.Vishal Gehrana, Adv. Ms.Ruby Singh Ahuja, Adv. Mr.Utsav Trivedi, Adv. Mrs.Manik Karanjawala, Adv. M/s.Karanjawala & Co.
Mr.Pramod Dayal, Adv. Mr.Nikunj Dayal, Adv. Ms.Payal Dayal, Adv.
Mr.Kamal Shankar, Adv. Mr.Atul N., Adv.
Ms.Arti Singh, Adv.
3
UPON hearing the counsel the Court made the following O R D E R Heard.
The applicant is granted extension of three months further time for submission of report of the Expert Committee in terms of signed order.
M.A.No.2039 of 2018 is accordingly disposed of.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master (Signed Order is placed in the file)