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Gujarat High Court

M/S Darshan Processors vs Union Of India on 5 February, 2021

Author: J.B.Pardiwala

Bench: J.B.Pardiwala, Ilesh J. Vora

            C/SCA/2114/2021                                      ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 2114 of 2021

==========================================================
                              M/S DARSHAN PROCESSORS
                                        Versus
                                    UNION OF INDIA
==========================================================
Appearance:
HIREN J TRIVEDI(8808) for the Petitioner(s) No. 1
TAPAN N PATEL(9185) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                                   Date : 05/02/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Hiren J. Trivedi, learned advocate appearing for the writ applicant.

Let notice be issued to the respondents returnable on 16.03.2021. The respondents shall be served directly through E-mail.

(J. B. PARDIWALA, J) (ILESH J. VORA,J) A.M.A. SAIYED Page 1 of 1 Downloaded on : Sat Feb 06 07:45:50 IST 2021