Gujarat High Court
M/S Darshan Processors vs Union Of India on 5 February, 2021
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Ilesh J. Vora
C/SCA/2114/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2114 of 2021
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M/S DARSHAN PROCESSORS
Versus
UNION OF INDIA
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Appearance:
HIREN J TRIVEDI(8808) for the Petitioner(s) No. 1
TAPAN N PATEL(9185) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 05/02/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Hiren J. Trivedi, learned advocate appearing for the writ applicant.
Let notice be issued to the respondents returnable on 16.03.2021. The respondents shall be served directly through E-mail.
(J. B. PARDIWALA, J) (ILESH J. VORA,J) A.M.A. SAIYED Page 1 of 1 Downloaded on : Sat Feb 06 07:45:50 IST 2021