Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(2) in The Mineral Concession Rules, 1960 (2)[ The Central Government may, for reasons to be recorded in writing, relax the provisions of sub-rule (1) in any special case.] [Substituted by G.S.R. 146, dated 16.1.1980. ]
