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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Recognition Of Zoo Rules, 1992

(2)In case of grant of recognition of rescue centres under rule 10, the provisions of clauses (10), (38), (46) and (51) thereof shall not apply.]APPENDIX AAPPLICATION FORGETTING RECOGNITION FROM THE CENTRAL ZOO AUTHORITY UNDER SECTION 38H(sub-section 2)FORM - AToThe Member-Secretary,Central Zoo Authority of India,NEW DELHI.We want to get recognition under section 38Hof the Wild Life (Protection) Act, 1972 in respect of __________________ Bankdraft/Postal Order for Rs.500/- drawn in favour of Central Zoo Authority isalso enclosed. The required information in respect of______________________isas under: