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[Cites 0, Cited by 28] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(c) in Tamil Nadu Shops and Establishments Act, 1947

(c)establishments under the Central and [State] [Substituted for 'Province' by the Adaptation Order of 1950] Governments, local authorities, the Reserve Bank of India, [a railway administration operating any railway as defined in clause (20) of article 366 of the Constitution] [These words, brackets and figures were substituted by the Adaptation (Amendment) Order, 1950, for the words 'a railway administration operating a Federal Railway'] and cantonment authorities;