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State of Bihar - Section

Section 4 in Bihar Chaukidari Manual

4.

Register I of Unions and Register 1-A of chaukidari chakaran lands resumed shall be maintained and distributed to sub-divisional offices and thanas.Unions shall be named after the principal village within them and shall be serially numbered according to their geographical sequence.A complete list as possible shall be shown in column 3 of Register I of all the inhabited villages comprised in the Unions, including all the tolas, paras, etc. which are locally known by distinctive names. The information as to such villages contained in the census registers, postal directories etc. should be utilised in preparing the register, after verification by local inquiry.The entries in this register should be verified at intervals by inquiry locally in Order to check subsequent changes in villages, if any, and the whole registers should be revised after such census.