Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 33 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

33. Procedure to obtain tariff approval.

- Utilities engaged in generation, transmission, distribution and supply of electricity who are required to get their tariff approved by the Commission, shall evolve tariff proposals based on the terms and conditions notified by the Commission and shall submit the same for approval, in accordance with the regulations and procedure to be prescribed by the Commission.