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Bombay High Court

The Chief Conservator Of ... vs Janabai Sonaba Sarpale on 4 October, 2018

Author: A.S. Oka

Bench: A.S. Oka

                                                       1                                 lpa44.doc

             ssp
                                         FARAD CONTINUATION SHEET No.
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                  LETTER PATENT APPEAL NO.44 OF 2018 WITH
                                    CIVIL APPLICATION NO.99 OF 2018 WITH
                                        WRIT PETITION NO.7582 OF 2002

                            Office Notes, Office
                            Memorandam of Coram,
                        appearances, Court's orders          Court's or Judge's orders
                             or directions  and
                             Registrar's orders
                        Mr.N.C.Walimbe, AGP for the Applicant/petitioner 
                        None for the Respondent.

                                                 CORAM  :A.S.OKA  AND                         
           Digitally
           signed by
                                                         M.S.SONAK,JJ.

Shubhashri Shubhashri Shridhar Shridhar Pathak DATE :OCTOBER 4, 2018 Pathak Date:

2018.10.08 10:56:37 +0530 P.C.:
1 For the reasons separately recorded in the Judgment, we dismiss the Appeal. Civil Application No.99 of 2018 does not survive and the same is disposed of.
2 Writ Petition No.7582 of 2002 shall

be placed before the appropriate Single Judge.

(M.S.SONAK,J.) (A.S.OKA,J.)