Bombay High Court
The Chief Conservator Of ... vs Janabai Sonaba Sarpale on 4 October, 2018
Author: A.S. Oka
Bench: A.S. Oka
1 lpa44.doc
ssp
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
LETTER PATENT APPEAL NO.44 OF 2018 WITH
CIVIL APPLICATION NO.99 OF 2018 WITH
WRIT PETITION NO.7582 OF 2002
Office Notes, Office
Memorandam of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and
Registrar's orders
Mr.N.C.Walimbe, AGP for the Applicant/petitioner
None for the Respondent.
CORAM :A.S.OKA AND
Digitally
signed by
M.S.SONAK,JJ.
Shubhashri Shubhashri Shridhar Shridhar Pathak DATE :OCTOBER 4, 2018 Pathak Date:
2018.10.08 10:56:37 +0530 P.C.:
1 For the reasons separately recorded in the Judgment, we dismiss the Appeal. Civil Application No.99 of 2018 does not survive and the same is disposed of.2 Writ Petition No.7582 of 2002 shall
be placed before the appropriate Single Judge.
(M.S.SONAK,J.) (A.S.OKA,J.)