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Union of India - Section

Section 38 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

38. Normative Annual Transmission System Availability Factor (NATAF).

- It shall be as under:For recovery of Annual Fixed Charges:
(1) AC system : 98%
(2) HVDC bi-pole links and HVDC back-to-back stations : 95%
For incentive consideration:
(1) AC system : 98.50%
(2) HVDC bi-pole links and HVDC back-to-back stations : 96%
Provided that for new HVDC stations, NATAF shall be considered as 95% for first three years of operations for the purpose of incentive:Provided further that no incentive shall be payable for availability beyond 99.75%:Provided also that for AC system, two trippings per year shall be allowed. After two trippings in a year, additional 12 hours outage shall be considered in addition to the actual outage:Provided also that in case of outage of a transmission element affecting evacuation of power from a generating station, outage hour shall be multiplied by a factor of 2.