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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4)(vii) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(vii)Direct recurring expenses. - The expenses on purchasing periodicals. journals and lab consumables will be considered as recurring expenses but expenditure on books will be considered as capital expenses.