Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(4) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(4)The cost of the audit of the accounts of a college shall be met from the University Fund.