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State of Jharkhand - Section

Section 118 in The Jharkhand Agricultural Produce Markets Rules, 2000

118. Weighment on a weighbridge.

- When the funds at its disposal permit, the Market Committee may, and when so directed by the Board, shall, erect one or more weighbridge in the market and shall be responsible for keeping the same in proper working order. Any buyer or seller may at his option have his produce weighed on it on payment of necessary charge fixed by the Market Committee.