Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act] State of Tamilnadu - Subsection Section 12A(1)(b) in Tamil Nadu Places of Public Resort Act, 1888 (b)in the auditorium, that is to say, in that portion of the enclosed place or building in which accommodation is provided for members of the public: