Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 9 in Meghalaya Interpretation and General Clauses Act, 1972 9. Government to be bound by enactments. - In the absence of an express provision to the contrary, every enactment shall be binding on the Government.
