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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(e) in The Maharashtra State Council of Examinations Act, 1998

(e)to prescribe the general conditions governing admission of candidates to the various examination, and to specify the conditions regarding attendance and character, on the fulfilment of which a candidate shall have a right to be admitted to and to appear at examinations;