Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Assam - Subsection Section 67(ii) in Instructions Relating to Liquor (ii)Casks to be weighed. - Casks, whether empty or full, must be weighed to within one pound, but in the former case the weights should be allowed to preponderate and in the latter the cask.
