Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act] Union of India - Subsection Section 69(2)(c) in The Mines Rules, 1955 (c)The owner, agent or [officer-in-charge, canteen] [Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986). ] shall determine the procedure for and supervise the elections to the Committee.