Rajasthan High Court - Jaipur
Ashok Kumar And Anr vs Sitaram on 12 April, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Revision Petition No. 114/2018
Ashok Kumar And Anr
----Petitioner
Versus
Sitaram
----Respondent
For Petitioner(s) : Mr. C P Sharma for Mr. Mahendra Goyal For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 12/04/2019 List after four weeks.
Till then interim order, if any, shall continue.
(PANKAJ BHANDARI),J.
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