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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(a) in The Bihar State Housing Board Act, 1982

(a)the number, designations and grades of the officers and employees other than employees who are paid by the day or whose pay is charged to temporary work, whom it considers necessary and proper to employ for the purposes of the Act,