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State of Rajasthan - Section

Section 197 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

197. Air supply intake point.

- The employer shall ensure at a construction site of a building or other construction work that air intake point for all air compressors are located at places where such intake air does not get contaminated with dust, fumes, vapor and exhaust gases or other contaminants.