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Supreme Court of India

Income Tax Appellate Tribunal, Mumbai vs V.K. Agarwal & Anr. on 14 July, 1998

Equivalent citations: 1998(4)SCALE636, AIRONLINE 1998 SC 307

Author: Sujata V. Manohar

Bench: Sujata V. Manohar

ORDER

1. Issue notice. Mr. Altaf Ahmed, Additional Solicitor General appears for the Union of India. Notice to issue to two alleged contemnors returnable after two weeks. The alleged contemnors to remain present in Court on the next date.