Supreme Court of India
Income Tax Appellate Tribunal, Mumbai vs V.K. Agarwal & Anr. on 14 July, 1998
Equivalent citations: 1998(4)SCALE636, AIRONLINE 1998 SC 307
Author: Sujata V. Manohar
Bench: Sujata V. Manohar
ORDER
1. Issue notice. Mr. Altaf Ahmed, Additional Solicitor General appears for the Union of India. Notice to issue to two alleged contemnors returnable after two weeks. The alleged contemnors to remain present in Court on the next date.