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[Cites 0, Cited by 0] [Section 13(5A)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5A)(ii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(ii)The number of persons to whom land may be allotted will be determined by the Allotting Authority on the basis of total area of land available in bighas for allotment divided by 25;