Section 1(a) in The Indian Registration Act 1908 in its application to the State of Maharashtra the Bombay Public Trusts (Amendment) Act, 1979

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Bombay Presidency - Subsection

Section 1(a) in The Indian Registration Act 1908 in its application to the State of Maharashtra the Bombay Public Trusts (Amendment) Act, 1979

(a)in section 18 -

(i)at the end of clause (ee), the words "and" shall be added,

(ii)clause (eel) shall be deleted;