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[Section 25]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 25(4) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942
| Date | Price of the tickets of the class inclusive ofduty | No. of tickets | Opening balance | No. of tickets |
| Serial Nos. | ||||
| FromTo | ||||
| (1) | (2) | (3) | (4) | (5) |
| Number of tickets received | Total number of tickets (Column (3) plus Column(5)) | Total No. of tickets | No. of tickets sold |
| Serial numbers | Serial No. | ||
| FromTo | FromTo | ||
| (6) | (7) | (8) | (9) |
| No. of tickets sold | No. of tickets unsold | Serial No. | Price of Admission of each ticket (exclusive ofduty) |
| Serial Nos. | No. of unsold tickets on hand (Co. 7 minus Col.9) | FromTo | |
| FromTo | |||
| (10) | (11) | (12) | (13) |
| Entertainment duty on each ticket | Total duty due on the tickets sold | Amount of duty paid and the period to which itrelated | Challan No. and the date under which duty is paid | Remarks |
| Number of stamps affixed with denominations | ||||
| (14) | (15) | (16) | (17) | (18) |
| Total for 1st Show........ | Total for the day.......... |
| Total for 2nd Show........ | Total for the week.......... |
| Total for Extra Show........ | Total for the month.......... |