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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

State of Goa - Subsection

Section 175(1)(a) in The Goa Panchayat Raj Act, 1994

(a)call for proceedings of any Panchayat or any extract of any books or document in the possession or under the control of the Panchayat or any return or statement of account or report;