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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(b) in The Punjab Stamp Rules, 1934

(b)the instructions in regard to the taking of finger impressions contained in the pamphlet prepared by the "Finger Print Bureau" at Phillaur [Madhuban] [Substituted vide Haryana Government Notification dated 16.2.1990.]. Copies of the pamphlet should be supplied to the excise staff in each district.