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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(2)(b) in Kashmir and Jammu Universities Act, 1969

(b)the Syndicates of the Divisions of the University of Jammu and Kashmir constituted under the Jammu and Kashmir University Act, 1965, shall continue for purposes of sub-section (2) of section 55 of this Act for the period mentioned in the said sub-section ;