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State of Rajasthan - Section

Section 875 in Rules of the High Court of Judicature for Rajasthan, 1952

875. Time of presentation.

- All applications for copy shall be received between the hours of 10-30 A.M. and 1 P.M. and during morning hours 7-0 A.M. and 9 A.M. The Registrar or the Deputy Registrar, as the case may be, may in exceptional circumstances receive any application after 1 P.M. (or 9-0 A.M.).After receiving such applications, the Registrar or the Deputy Registrar, as the case may be, shall endorse on them under his initials the date of receipt, pass orders granting the application and forward them to the Head Copyist. The Head Copyist shall without delay put serial numbers of them and enter them in the Register of applications for copies mentioned in rule 891.