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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(4)The Bureau shall prepare and maintain a list of authorised medical practitioners, area-wise, on the request of the employees and based on relevant documentary proof including prescription with registration number of the concerned Registered Medical Practitioner.