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State of Assam - Section

Section 17 in Assam Excise Rules, 1945

17. Import of overseas foreign liquor.

- Overseas foreign liquor may be imported into Assam under cover of a pass and in accordance with the rules immediately hereinafter following and in compliance with the rules in force in the place of export.I. - Import by Persons Holding Licences for The Wholesale or Retail Sale of Foreign Liquor