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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(1)(a) in Karnataka Agricultural Income-Tax Act, 1957

(a)Commissioner of Agricultural Income-tax;
(aa)[ [Additional Commissioner] [Inserted by Act 14 of 1983 w.e.f.1.12.1982] of Agricultural Income-tax;]