Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 1 in THE REGIONAL RURAL BANKS ACT, 1976 1. Short title, extent and commencement. Short title, extent and commencement.-(1)This Act may be called the Regional Rural Banks Act, 1976.(2)It extends to the whole of India.(3)It shall be deemed to have come into force on the 26th day of September, 1975.
