Supreme Court - Daily Orders
Shambhubhai Kalabhai Raval vs The State Of Gujarat on 16 March, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.109 COURT NO.16 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 6/2011
SHAMBHUBHAI KALABHAI RAVAL Appellant(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
Date : 16-03-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Shamik Shirishbhai Sanjanwala, AOR
Mr. Siddharth Srivastava,Adv.
For Respondent(s)
Ms. Swati Ghildiyal, AOR
Ms. Deepanwita Priyanka, Adv.
Ms. Devyani Bhatt, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Time is sought on the ground that the standing counsel for the respondent is unwell.
List on 22nd March, 2023.
(ANITA MALHOTRA) (AYINAPARTHI V.G.V.RAMU)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2023.03.17
15:28:42 IST
Reason: