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Supreme Court - Daily Orders

Shambhubhai Kalabhai Raval vs The State Of Gujarat on 16 March, 2023

Bench: Abhay S. Oka, Rajesh Bindal

     ITEM NO.109                                  COURT NO.16                       SECTION II-B

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).   6/2011

     SHAMBHUBHAI KALABHAI RAVAL                                                 Appellant(s)

                                                        VERSUS

     THE STATE OF GUJARAT                                                       Respondent(s)


     Date : 16-03-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)                    Mr. Shamik Shirishbhai Sanjanwala, AOR
                                         Mr. Siddharth Srivastava,Adv.

     For Respondent(s)
                                         Ms. Swati Ghildiyal, AOR
                                         Ms. Deepanwita Priyanka, Adv.
                                         Ms. Devyani Bhatt, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Time is sought on the ground that the standing counsel for the respondent is unwell.

List on 22nd March, 2023.




                         (ANITA MALHOTRA)                             (AYINAPARTHI V.G.V.RAMU)
                            AR-CUM-PS                                      COURT MASTER




Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2023.03.17
15:28:42 IST
Reason: