Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(5)Any private road which gives access to only one plot shall not be less than 3.3. metres in width and more than 25 metres in length. Such means of access shall be kept free from any obstruction and shall be fully open to the sky.