Delhi High Court - Orders
Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 27 March, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 764/2022 & I.A. 18027/2022, I.A. 22347/2022,
I.A. 1382/2023
WALMART APOLLO LLC ..... Plaintiff
Through: Mr. Zeeshan Khan and Mr.
Ayush Samaddar, Advs.
versus
NEW WALLMART HANGING SYSTEMS & ANR.
..... Defendants
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 27.03.2023 I.A. 22347/2022 in CS(COMM) 764/2022
1. Despite notice and effecting of service, there is no reply on behalf of Defendant 1. Nor is the said defendant present today despite the matter having been called out twice.
2. Mr. Prem Pal Singh and Mr. Ashok Singh, partners of Defendant 1, are directed to be personally present before the court on the next date, failing which the court would be constrained to issue bailable warrants to secure their presence.
3. Let a copy of this order be served dasti on Mr. Prem Pal Singh and Mr. Ashok Singh, partners of Defendant 1, in addition to all other modes of service.
4. Re-notify on 11th April 2023.
Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 764/2022 Page 1 of 2 Signing Date:28.03.2023 15:03:05I.A. 18027/2022 in CS(COMM) 764/2022
5. Re-notify on 11th April 2023.
C. HARI SHANKAR, J.
MARCH 27, 2023 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 764/2022 Page 2 of 2 Signing Date:28.03.2023 15:03:05