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State of Rajasthan - Section

Section 11 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

11. Application of Rajasthan Secretariat Ministerial Service Rules and other rules, etc.

- Save as otherwise provided in these rules, the Rajasthan Secretariat Ministerial Service Rules, 1970, and the Rajasthan Secretariat Librarian .(State and Subordinate) Service Rules, 1997, as amended from time to time, and all other rules, orders, circulars etc., issued by the Government from time to time to regulate the services of the corresponding employees of the Rajasthan Secretariat Ministerial Service and the Rajasthan Secretariat Librarian Subordinate Service shall, mutatis mutandis, apply to the member of service.