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State of Rajasthan - Section

Section 282 in The Rajasthan Revenue Courts Manual, 1956

282. Collector to be informed when work increases for copyists.

- If in any court, copying work increases so much that the existing staff of copyists cannot copy with it. the Head Copyist shall at once report to the Collector who shall ascertain whether any increase of establishment is necessary in his opinion, he shall report the matter for the orders of the Revenue Board.