Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in Rajasthan Muslim Wakf Regulations, 1964 31. Working hours. - The working hours of the employees of the Board shall be the same as fixed for the employees of the Government, unless otherwise fixed by the Board.
