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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)Proper Counselling shall precede the signing of the consent form particularly in such cases that may involve surgical healthcare intervention that are difficult to reverse or involving removal of organs, sterilization or amputation of limbs.