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State of Uttar Pradesh - Section
Section 28 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979
28. Saving.
- Nothing in these rules shall affect reservations and other concessions required to be provided for Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix I[Referred to in rule 4 (2)]The strength of the ministerial service and of each category of posts therein at the time of commencement of these rules is as follows :| Category of posts | Name of posts sanctioned | |||
| Permanent | Temporary | Total | ||
| 1 | 1 | 2 | 3 | |
| 1. | Office Superintendent | 1 | - | 1 |
| 2. | Senior Clerks | 13 | - | 13 |
| 3. | Junior Clerks | 36 | 15 | 51 |
| 4. | Stenographers | 12 | 1 | 13 |
| Total Strength of Service | 62 | 16 | 78 |
| (i) | Stenography (Hindi) | ... | 100 marks |
| (ii) | Hindi composition | ... | 50 marks |