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State of Odisha - Section

Section 4 in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

4. Prohibition of erection, exhibition, fixation, retention or display of advertisements historic public building.

- No person shall erect, exhibit, fix, retain or display or cause to be erected, exhibited fixed, retained or displayed any advertisement so as to cause damage to the amenities or obstruct the view of any historic public building or buildings of national importance, monument or public garden, etc.