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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(4) in Himachal Pradesh Food Security Rules, 2019

(4)On the basis of all such filled up format/questionnaires, the respective field functionaries shall prepare and submit a consolidated Action Taken Report (ATR) to the Sub- Divisional Magistrate indicating special measure to be taken for betterment of functioning of Fair Price Shops, Targeted Public Distribution System and other welfare schemes, if any.