Allahabad High Court
Abdul Basit @ Abdul Wasid And Others vs State Of U.P. And Others on 4 February, 2010
Author: Alok K. Singh
Bench: Alok K. Singh
Court No. - 28 Case :- U/S 482/378/407 No. - 4431 of 2009 Petitioner :- Abdul Basit @ Abdul Wasid And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Manoj Kumar Singh Respondent Counsel :- Govt. AdVocate,ArVind Kumar Pandey Hon'ble Alok K. Singh,J.
List in the next cause list. Interim order, if any, shall continue till the next date of listing. Order Date :- 4.2.2010 PAL/