Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 57 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

57. Inspection Committee.

- There shall be an Inspection Committee consisting of the Pro-Vice-Chancellor or any other person nominated by the Vice-Chancellor as the Chairperson and such other members as may be appointed by the Executive Council in accordance with the Statutes.