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Madhya Pradesh High Court

Smt. Ramwati Rajput vs Anil Kumar Dhingra on 16 December, 2015

WP-850-2015 (SMT. RAMWA TI RAJPUT Vs ANIL KUMAR DHINGRA) 1 6- 1 2-20 1 5 Parties through their counsel. As prayed by learned counsel for the petitioner, let this writ petition be listed after ensuing winter vacation. (ALOK ARADHE) JUDGE