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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(26) in The Maharashtra Universities Act, 1994

(26)"recognized institution" means an institution of higher learning, research or specialized studies, other than [a college] [This letter and word was substituted for the words 'an affiliated college' by Maharashtra 55 of 2000, section 2(d).], and recognized to be so by the university;