Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(m) in The Rajiv Gandhi National Institute of Youth Development Act, 2012

(m)determine, demand and receive fees and other charges for its courses, programmes and other matters;