Section 35(2)(b) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

(b)the form in which an application for the grant or renewal of a licence may be made under section 9 and the particulars it may contain;

Legal Document View