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State of West Bengal - Section

Section 13 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

13. The President.

(1)The President shall hold office for the period mentioned in section 11.
(2)If the President dies or resigns his office or ceases to hold office, the State Government shall nominate another person as President and such President shall hold office for the unexpired portion of the term of office of the previous President in whose place he is nominated.